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Union of India - Section

Section 56 in Central Council of Homoeopathy (General) Regulations, 2018

56. Registrar to take note of impending vacancy.

- The Registrar shall, not less than ninety days before the expiry of the term of any member of the Council, draw the attention of the Central Government to the approaching vacancy in order that a new member may be nominated or elected to fill the vacancy from the date on which the vacancy occurred.