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State of Bihar - Section

Section 14 in Bihar Secretariat Service Rules, 2010

14. Notification of Appointments, Posting etc.

- Appointments, promotions, postings, deputation etc on all gazetted posts of the service shall be notified in State gazette. Office order shall be issued in respect of posts of non-gazetted grade; but publication of appointments / promotion in non-gazetted grade in State Gazette shall be essential.