Supreme Court - Daily Orders
S.N.Selvam vs Union Of India And Another on 5 May, 2015
Bench: Dipak Misra, Prafulla C. Pant
ITEM NO.10 COURT NO.5 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Criminal) No(s). 171-173/2015
S.N.SELVAM Petitioner(s)
VERSUS
UNION OF INDIA AND ANOTHER Respondent(s)
(with appln. (s) for exemption from filing O.T. and stay)
Date : 05/05/2015 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. Mohit D. Ram, AOR
Ms. Monisha Handa, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks leave of this Court to withdraw the transfer petition.
The transfer petition is permitted to be withdrawn.
(Gulshan Kumar Arora) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
Gulshan Kumar Arora
Date: 2015.05.05
17:36:55 IST
Reason: