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[Cites 0, Cited by 0] [Section 171(1)] [Section 171] [Entire Act]

State of Assam - Subsection

Section 171(1)(e) in Goalpara Tenancy Act, 1929

(e)take away or limit the right of an occupancy tenant to transfer his holding, or any share or portion thereof, in accordance with the provisions of Sections 20 to 25 ;