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[Cites 0, Cited by 0] [Section 9(9)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(9)(a) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(a)no disclosure of any protected health information by any service provider is made to a third party who has no concern with the care and welfare of the patient without patient's written consent; and