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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(4) in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963

(4)that the integrated seniority of holders of various categories of posts from which promotion to higher posts is provided in the rules shall be reckoned according to the year of substantive appointment to the lowest category of posts;