Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Odisha - Subsection Section 13(4) in The Bhaskar Textile Mills (Acquisition and Transfer) Act, 1986 (4)The salaries and allowances of the Commission and other persons appointed under this Section shall be defrayed out of the Consolidated Fund of the State.
