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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Gujarat - Subsection

Section 26(1)(x) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(x)to bring to the notice i^f the relevant University authority important matters connected with examinations in the subject and also to address the Faculty concerned on any matters connected with the improvement of courses in the subject;