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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(1) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001

(1)No panchayat employee shall, speculate in any stock, share or other investment.Explanation. - The habitual purchase or sale or both of shares, securities or other investments shall be deemed to be speculation within the meaning of this sub-rule.