Delhi High Court - Orders
Parle Agro Private Limited vs Pepsico India Holdings Private Limited ... on 29 January, 2024
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 944/2023
PARLE AGRO PRIVATE LIMITED ..... Plaintiff
Through: Mr. Chander M. Lall, Senior
Advocate with Mr. Ankur Sangal,
Ms.Pragya Mishra, Mr. Ankit Arvind,
Mr. Shaurya Pandey & Ms. Yashi
Agrawal, Advocates.
versus
PEPSICO INDIA HOLDINGS PRIVATE LIMITED & ANR.
..... Defendants
Through: Mr. Rajiv Nayar, Senior Advocate
with Mr. Dheeraj Nair, Mr. Manish K.
Jha & Mr. Angad Baxi, Advocates.
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 29.01.2024 I.A. 26144/2023 (application under Order 39 Rules 1 & 2 CPC filed by the plaintiff)
1. Pursuant to notice issued by the Court, a reply has been filed by the defendants. Rejoinder, it is stated by learned senior counsel for the plaintiff, has been filed, however, the same is not on record. The same may be placed on record before the next date of hearing.
2. Counsels for the parties shall file a two-page note of arguments that they wish to address in this regard and citations on which they wish to place reliance. The same may be filed before the next date of hearing. A printed copy of the same be provided to the Court Master.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/01/2024 at 22:34:33
3. List on 19.02.2024.
4. Oder be uploaded on the website of this Court.
ANISH DAYAL, J JANUARY 29, 2024 B.S. Rohella/vp This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/01/2024 at 22:34:33