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State of Bihar - Section

Section 5 in Bihar Staff Selection Commission Act, 2002

5. Services/Cadres/Posts for which the Commission may recommend for appointment.

- The Commission may recommend for appointments for all general/technical / non-technical services/cadres/ posts under the State Government and field officers having pay scales less than Rs. 6500-10,500 (or corresponding scale as revised from time to time) and as provided in the Rules.[Provided that in the cases of contractual employments, adjustments of retrenched employees, compassion-ate appointments and appointments of outstanding sportsperson, the appointments may be made without obtaining the recommendation of the Commission.] [Added by Bihar Staff Selection Commission (Amendment) Act, 2007 (Act No. 26 of 2007), section 4.]