Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] State of Assam - Subsection Section 75(7) in Instructions Relating to Liquor (7)Return of bottles and packing cases, etc. - The contractors shall refund to the retail vendors the full value of all packing cases and bottles returned by them in good condition.
