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State of Goa - Section

Section 51 in The Goa Money-Lenders Act, 2001

51. Repeal and saving.

(1)The Goa, Daman and Diu Money-Lenders Act, 1977 (Act 7 of 1977), is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the said Act shall be deemed to have been done or taken under the corresponding provisions of this Act.