Section 13(1) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002
(1)After the roll for a constituency has been finally published the following papers shall be kept in the office of the Electoral Registration Officer until the completion of the next intensive revision of that roll -(i)One complete copy of the electoral roll duly authenticated by the Electoral Registration Officer.(ii)All application in regard to the preparation of draft electoral roll;(iii)All manuscript copied prepared by the enumerating agencies and used for compiling that draft electoral roll;(iv)All claims and objections to the draft electoral roll;(v)All decisions passed on the claims and objections;(vi)Papers relating to appeals under rule 12; and(vii)Applications under rule 11.
