Himachal Pradesh High Court
The State Of H.P. Hppwd And Another vs . M/S Mahajan Trader on 21 November, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
The State of H.P. HPPWD and another Vs. M/s Mahajan Trader Arb. Case No. 44 of 2022 21.11.2022 Present: M/s Sumesh Raj, Dinesh Thakur and Sanjeev Sood, .
Additional Advocate Generals, with Mr. Amit Kumar Dhumal, Deputy Advocate General, for peitioners/objectors.
Mr. Sumit Raj Sharma, Advocate, for the respondent.
Arb. Case No. 44 of 2022 & OMP No. 274 of 2022 Respondent stands served. Mr. Sumit Raj, learned counsel has put in appearance on behalf of the respondent. As prayed for, response be filed within four weeks. List thereafter.
Learned Additional Advocate General informs the Court that the award amount stands deposited. Registry is directed to invest the same as per Rules. In this view of the matter, interim order dated 23.05.2022 is made absolute and OMP No. 274 of 2022 stands disposed of.
(Ajay Mohan Goel) Judge November 21, 2022 (bhupender) ::: Downloaded on - 21/11/2022 20:36:33 :::CIS