Punjab-Haryana High Court
Subhash And Ors vs State Of Haryana & Ors on 10 January, 2018
Author: G.S.Sandhawalia
Bench: G.S.Sandhawalia
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No.391 of 2016
Reserved on: 21.12.2017
Date of decision: 10.01.2018
Subhash & others ....Petitioners
Versus
State of Haryana & others ...Respondents
CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA
Present: Mr.Devender Gorsi, Advocate, for
Mr.Rajesh Bansal, Advocate, for the petitioners.
Mr.Harish Rathee, Sr.DAG, Haryana.
Mr.C.L.Sharma, Advocate, for respondent no.2.
G.S. SANDHAWALIA, J. (Oral)
The present writ petition stands dismissed, in view of the detailed judgment of even date, passed in CWP-6614-2014 titled Surender Kumar & others Vs. State of Haryana & another.
10.01.2018 (G.S. SANDHAWALIA)
Sailesh JUDGE
Whether speaking/reasoned: Yes/No
Whether Reportable: Yes/No
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