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Punjab-Haryana High Court

Subhash And Ors vs State Of Haryana & Ors on 10 January, 2018

Author: G.S.Sandhawalia

Bench: G.S.Sandhawalia

             IN THE HIGH COURT OF PUNJAB AND HARYANA
                          AT CHANDIGARH

                                                  CWP No.391 of 2016
                                                  Reserved on: 21.12.2017
                                                  Date of decision: 10.01.2018

Subhash & others                                                      ....Petitioners

                                   Versus

State of Haryana & others                                           ...Respondents

CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA

Present:     Mr.Devender Gorsi, Advocate, for
             Mr.Rajesh Bansal, Advocate, for the petitioners.

             Mr.Harish Rathee, Sr.DAG, Haryana.

             Mr.C.L.Sharma, Advocate, for respondent no.2.

G.S. SANDHAWALIA, J. (Oral)

The present writ petition stands dismissed, in view of the detailed judgment of even date, passed in CWP-6614-2014 titled Surender Kumar & others Vs. State of Haryana & another.


10.01.2018                                                (G.S. SANDHAWALIA)
Sailesh                                                          JUDGE


Whether speaking/reasoned:          Yes/No

Whether Reportable:                 Yes/No




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