Delhi High Court - Orders
Uber India Technology Private Limited & ... vs Government Of Nct Of Delhi & Ors on 22 July, 2025
$~52
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9723/2015 & CM APPL. 9442/2016
UBER INDIA TECHNOLOGY PRIVATE LIMITED & ORS
.....Petitioners
Through: Mr Dayan Krishnan, Sr. Adv. with
Ms Pritha Srikumar, Mr. Shreedhar
Kale and Mr Atharv Gupta, Advs.
versus
GOVERNMENT OF NCT OF DELHI & ORS .....Respondents
Through: Mr. Sameer Vashisht, Standing
Counsel with Mr. Abhinav Sharma,
Panel Counsel and Mr. Anuhhav
Gupta, Advocates for R-l/GNCTD
Mr. Bhagvan Swarup Shukla, CGSC
with Mr Yash, Advocate for UOI.
Ms. Pratima N. Lakra, CGSC with
Mr. Chandan Prajapati and Mr
Shailender Kumar Mishra, Advocates
for R-2.
SI Devender Singh, Parvi Office
Traffic.
CORAM:
HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 22.07.2025
1. Counsel for petitioner submits that the petition survives only to the extent of prayer 'a'.
2. As regards the counsel appearing for the State Government, his prayer for permission to file a revised affidavit is allowed. Respondent is This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/07/2025 at 22:18:03 permitted to place the revised affidavit on record within 4 weeks from today, with an advance copy to the counsel for petitioner.
3. Needless to clarify, once the copy of affidavit is made available to the counsel for petitioner, it shall be open for him to file a rejoinder thereto within two weeks thereafter.
4. List on 15th October 2025.
5. Order be uploaded on the website of this Court.
NITIN WASUDEO SAMBRE, J ANISH DAYAL, J JULY 22, 2025/sm/tk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/07/2025 at 22:18:03