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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 17(2)(d) in The Securities and Exchange Board of India (Intermediaries) Regulations, 2008

(d)to ascertain whether the provisions of the securities laws and the directions or circulars issued thereunder are being complied with;