Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 601] [Entire Act] State of Maharashtra - Subsection Section 601(25) in The Maharashtra Shops and Establishments Act, 1948 (25)Home Town, Blk A, GF and FirstFloor, Sobo Central, 28, Pandit Madan Mohan Malviya Marg, ACMarket, Mumbai 400 034.