Supreme Court - Daily Orders
Rajbir Singh vs Md.,Hpgcl . on 23 September, 2015
ITEM NO.46 REGISTRAR COURT. 2 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M K HANJURA
Petition(s) for Special Leave to Appeal (C) No(s). 18616/2014
RAJBIR SINGH Petitioner(s)
VERSUS
MD.,HPGCL & ORS. Respondent(s)
Date : 23/09/2015 This petition was called on for hearing today.
For Petitioner(s)
Mr. Ambar Qamaruddin,Adv.
For Respondent(s) Mr.Dilbag Singh,Adv.
Mr. Sanjay Kumar Visen,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The respondents have failed to file the counter affidavit within the period stipulated under the rules. Viewed thus, the matter shall be processed for listing before the Hon'ble Court on its own turn.
(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.09.24 15:34:20 TLT Reason: