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[Cites 0, Cited by 0] [Section 43(6)] [Section 43] [Entire Act]

State of Telangana - Subsection

Section 43(6)(i) in Telangana Panchayat Raj Act, 2018

(i)The Panchayat Secretary, shall also take necessary measures for plantation of wild fruit bearing trees outside the habitations of the Gram Panchayat in the common lands, barren hills and so on;