Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 568 in Punjab Jail Manual, 1996 568. Scale of award of remission. - Ordinary remission shall be awarded on the following scale:(a)two days per month for thoroughly good conduct and scrupulous attention to all prison regulations;(b)two days per month for industry and the due performance of the daily task imposed;
