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Union of India - Section

Section 3 in Transhipment of Cargo to Nepal under Electronic Cargo Tracking System Regulations, 2019

3. Application.

- These regulations shall apply to the transhipment of cargo from the ports of Kolkata, Haldia and Visakhapatnam in India to Birgunj in Nepal by rail and from the ports of Kolkata, Haldia and Visakhapatnam to Batnaha in India by rail and from Batnaha to Biratnagar in Nepal by road.