Jammu & Kashmir High Court - Srinagar Bench
Imtiyaz Ahmad Kaloo vs State Of Jk & Ors on 1 April, 2022
Bench: Ali Mohammad Magrey, Mohan Lal
Serial No. 11
Regular Causelist
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
OWP No. 1572/2017
CM No. 2387/2019 [1/2019]
CM Nos. 5455, 5456, 5410 and 5514 of 2020
Imtiyaz Ahmad Kaloo.
..... Petitioner(s)
Through: -
Mr. Z. A. Qureshi, Senior Advocate with
Mr. Asif Ahmad, Advocate.
V/s
State of JK & Ors.
..... Respondent(s)
Through: -
Mr. M. A. Chashoo, AAG.
CORAM:
Hon'ble Mr Justice Ali Mohammad Magrey, Judge.
Hon'ble Mr Justice Mohan Lal, Judge.
ORDER
01.04.2022 Reply stands filed by Respondents 3 to 5. Remaining respondents shall file the same by or before next date of hearing.
List on 27th June 2022.
(Mohan Lal) (Ali Mohammad Magrey)
Judge Judge
SRINAGAR:
01.04.2022
"Hamid"
ABDUL HAMID BHAT
2022.04.01 14:48
I attest to the accuracy and
integrity of this document