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Jammu & Kashmir High Court - Srinagar Bench

Imtiyaz Ahmad Kaloo vs State Of Jk & Ors on 1 April, 2022

Bench: Ali Mohammad Magrey, Mohan Lal

                                                                              Serial No. 11
                                                                             Regular Causelist

                     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                    AT SRINAGAR
                                                                         OWP No. 1572/2017
                                                                  CM No. 2387/2019 [1/2019]
                                                   CM Nos. 5455, 5456, 5410 and 5514 of 2020
           Imtiyaz Ahmad Kaloo.
                                                                             ..... Petitioner(s)
                                                 Through: -
                                   Mr. Z. A. Qureshi, Senior Advocate with
                                         Mr. Asif Ahmad, Advocate.
                                                     V/s
           State of JK & Ors.
                                                                         ..... Respondent(s)
                                                Through: -
                                         Mr. M. A. Chashoo, AAG.
           CORAM:
                               Hon'ble Mr Justice Ali Mohammad Magrey, Judge.
                               Hon'ble Mr Justice Mohan Lal, Judge.

                                                   ORDER

01.04.2022 Reply stands filed by Respondents 3 to 5. Remaining respondents shall file the same by or before next date of hearing.

List on 27th June 2022.




                                          (Mohan Lal)           (Ali Mohammad Magrey)
                                            Judge                         Judge
           SRINAGAR:
           01.04.2022
           "Hamid"




ABDUL HAMID BHAT
2022.04.01 14:48
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