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[Cites 0, Cited by 0] [Section 2(12)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(12)(a) in The Gujarat Municipalities Act, 1963

(a)in the Bombay and Saurashtra areas of the State of Gujarat, the Bombay Land Revenue Code, 1879 (Bombay V of 1879), and,