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[Cites 0, Cited by 0] [Section 110(1)] [Section 110] [Entire Act]

State of Meghalaya - Subsection

Section 110(1)(e) in The Meghalaya Police Act, 2010

(e)willfully entering or remaining without sufficient cause in or upon any building belonging to the Government or land or ground attached thereto, or on any vehicle belonging to Government;