Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 195] [Entire Act] State of Telangana - Subsection Section 195(4) in Greater Hyderabad Municipal Corporation Act, 1955 (4)The Commissioner shall cause the said report to be printed and a copy thereof forwarded to each [Member] [['Throughout the ActFor Substituted
