Rajasthan High Court - Jodhpur
Purushottam Lal Paliwal vs Shrimati Suchi Sharma on 11 November, 2019
Author: Sabina
Bench: Sabina
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 1200/2019
Purushottam Lal Paliwal
----Petitioner
Versus
Shrimati Suchi Sharma & Ors.
----Respondents
For Petitioner(s) : Mr. P.C. Sharma, Advocate
Mr. Irfan Gauri, Advocate
For Respondent(s) : Mr. Navdeep Dadhich, Advocate on
behalf of Mr. Harish Purohit, Advocate
HON'BLE MRS. JUSTICE SABINA
Order 11/11/2019 Mr. Navdeep Dadhich, learned counsel accepts notice on behalf of respondents.
List again on 15.11.2019.
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