Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(iii) in The Bar Council Of India Advocates Welfare Scheme, 1998

(iii)Those Advocates who join this Scheme shall be entitled to the benefits of any other Scheme for the time being in force,