Bombay High Court
Smt. Chhaya Baban Mane vs Shri. Nitin @ Babasaheb Goroba Kharat on 3 December, 2019
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL APPLICATION IN FA NO. 321 OF 2016
In
FIRST APPEAL 463 OF 2016
Smt. Chhaya Baban Mane ....Applicant
V/S
Shri. Nitin @ Babasaheb Goroba Kharat ....Respondent
WITH FIRST APPEAL NO. 463 OF 2016 Smt. Chhaya Baban Mane ....Appellant V/S Shri. Nitin @ Babasaheb Goroba Kharat ....Respondent Mr Ajay A Joshi, Advocate for the Responent.
( MENTIONED AT 2.00 p.m. ) CORAM : R.D. DHANUKA, J DATE : 3rd December, 2019 P.C. :
At the request of the learned Counsel for the Respondent No. 1, stand over to 10/12/2019 . Ad-interim relief, if any, to continue till the next date.
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