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Bombay High Court

Smt. Chhaya Baban Mane vs Shri. Nitin @ Babasaheb Goroba Kharat on 3 December, 2019

Author: R.D. Dhanuka

Bench: R.D. Dhanuka

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

        CIVIL APPLICATION IN FA NO. 321 OF 2016
                           In
               FIRST APPEAL 463 OF 2016

 Smt. Chhaya Baban Mane                                 ....Applicant
              V/S
 Shri. Nitin @ Babasaheb Goroba Kharat               ....Respondent

WITH FIRST APPEAL NO. 463 OF 2016 Smt. Chhaya Baban Mane ....Appellant V/S Shri. Nitin @ Babasaheb Goroba Kharat ....Respondent Mr Ajay A Joshi, Advocate for the Responent.

( MENTIONED AT 2.00 p.m. ) CORAM : R.D. DHANUKA, J DATE : 3rd December, 2019 P.C. :

At the request of the learned Counsel for the Respondent No. 1, stand over to 10/12/2019 . Ad-interim relief, if any, to continue till the next date.
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