Bombay High Court
Fomento Resources Pvt. Ltd. , Through ... vs State Of Maharashtra, Through ... on 12 August, 2024
Author: K. R. Shriram
Bench: K. R. Shriram
1/1 Mentioned Matter - 4-WP-1810-2018.doc
PURTI
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
PRASAD CIVIL APPELLATE JURISDICTION
PARAB
Digitally signed by
PURTI PRASAD PARAB
Date: 2024.08.13
10:59:39 +0530
WRIT PETITION NO. 1810 OF 2018
Fomento Resources Pvt. Ltd. and Ors. .....Petitioners
Vs.
State of Maharashtra and Ors. .....Respondents
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Ms. Devanshi Sanghvi a/w Mr. Hamza Mir i/b Lexicon Law Partners for
Petitioners.
Mr. J.J. Nankani i/b M/s. Nankani and Associates for Respondent No.2.
Mr.Raghav Dharmadhikari i/b M/s.Rashmikant and Partners for Respondent
No.3.
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CORAM : K. R. SHRIRAM &
JITENDRA JAIN, JJ.
DATED : 12th AUGUST 2024 P.C. :
1. Not on board. Upon mentioning taken on board.
2. Petition be listed on 26th September 2024 instead of 12 th September 2024.
(JITENDRA JAIN, J.) (K. R. SHRIRAM, J.) Purti Parab ::: Uploaded on - 13/08/2024 ::: Downloaded on - 13/08/2024 12:47:23 :::