Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21B] [Entire Act] State of Telangana - Subsection Section 21B(v) in Telangana Housing Board Act, 1956 (v)to enter into joint ventures for development of integrated township development projects, housing development projects and for other civil construction projects;
