Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Uttar Pradesh - Subsection Section 6(ii) in The U.P. Boiler Rules, 1969 (ii)Fees far inspection of Steam Pipes. - Fee for the inspection of steam pipes made after structural alterations, additions or renewals and not at the time of annual inspection shall be Rs. 140.00].
