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[Cites 0, Cited by 0] [Section 97] [Entire Act]

Union of India - Subsection

Section 97(2) in The Oil Mines Regulations, 2017

(2)Where an internal combustion engine is located within thirty metre of any well, separator or storage tank -
(a)its exhaust pipe shall be insulated or sufficiently cooled and the end of the exhaust pipe shall be directed away from the well head; and
(b)its exhaust manifold shall be shielded to prevent its contact with liquid or gas which might otherwise fall on it.