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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Telangana - Subsection

Section 46(1)(a) in Telangana Town-Planning Act, 1920

(a)a chairman appointed by the [State Government] [Throughout the Act, the words 'Provincial Government' were substituted for the words 'Local Government' by the Adaptation Order, 1937, and the word 'State' was substituted for 'Provincial' by the Adaptation Order, 1950.];