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[Cites 0, Cited by 0] [Section 396(3)] [Section 396] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 396(3)(a) in The Code of Criminal Procedure, 1989 (1933 A. D.)

(a)[ Omitted ;] [Clause (a) omitted by Act XLII of 1956.]