Supreme Court - Daily Orders
Gruh Finance Ltd. vs Deputy Commissioner Of Income Tax on 6 September, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
REVISED
ITEM NO.49 COURT NO.15 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.7510/2018
(Arising out of impugned final judgment and order dated 18-07-2017
in TA No. 383/2017 passed by the High Court of Gujarat at
Ahmedabad)
GRUH FINANCE LTD. Petitioner(s)
VERSUS
DEPUTY COMMISSIONER OF INCOME TAX Respondent(s)
(APPLICATION FOR AMENDMENT OF CAUSE TITLE TO BE LISTED WITH SLP
IA No. 34331/2018 - APPLICATION FOR PERMISSION TO BRING ON RECORD
ADDITIONAL FACTS AND DOCUMENTS
IA No. 155291/2023 - APPLICATION FOR SUBSTITUTION
IA No. 34327/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
WITH
SLP(C) No. 7509/2018 (III)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
35227/2018
FOR APPLICATION FOR SUBSTITUTION ON IA 155286/2023
IA No. 155286/2023 - APPLICATION FOR SUBSTITUTION
IA No. 35227/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 7546/2018 (III)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
34904/2018
FOR APPLICATION FOR SUBSTITUTION ON IA 157599/2023
IA No. 157599/2023 - APPLICATION FOR SUBSTITUTION
IA No. 34904/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 7512/2018 (III)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
36011/2018
FOR APPLICATION FOR SUBSTITUTION ON IA 155353/2023
IA No. 155353/2023 - APPLICATION FOR SUBSTITUTION
IA No. 36011/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
Signature Not Verified
JUDGMENT)
Digitally signed by
Neetu Khajuria
Date: 2023.09.14
16:46:06 IST
Reason:
SLP(C) No. 7547/2018 (III)
(FOR APPLICATION FOR SUBSTITUTION ON IA 156092/2023
IA No. 156092/2023 - APPLICATION FOR SUBSTITUTION)
SLP(C) No.7510/2018
SLP(C) No. 7513/2018 (III)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
35239/2018
FOR APPLICATION FOR SUBSTITUTION ON IA 155356/2023
IA No. 155356/2023 - APPLICATION FOR SUBSTITUTION
IA No. 35239/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 7516/2018 (III)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
34840/2018
FOR APPLICATION FOR SUBSTITUTION ON IA 155361/2023
IA No. 155361/2023 - APPLICATION FOR SUBSTITUTION
IA No. 34840/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 06-09-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Mr. RP Bhatt, Sr. Adv.
Mr. Santosh Krishnan, AOR
Ms. Sonam Anand, Adv.
Ms. Deepshikha Sansanwal, Adv.
For Respondent(s) Mr. N Venkatraman, A.S.G.
Mr. Raj Bahadur Yadav, AOR
Mr. Shashank Bajpai, Adv.
Mr. Rajan Kumar Choursia, Adv.
Mr. Sanjay Kumar Tyagi, Adv.
Mr. Nikhil Majitha, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Application seeking amendment of cause title is allowed.
The cause title be amended by the petitioner’s counsel.
List the matters on 17.10.2023.
(KRITIKA TIWARI) (MALEKAR NAGARAJ)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)
ITEM NO.49 COURT NO.15 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.7510/2018 (Arising out of impugned final judgment and order dated 18-07-2017 in TA No. 383/2017 passed by the High Court of Gujarat at Ahmedabad) GRUH FINANCE LTD. Petitioner(s) VERSUS DEPUTY COMMISSIONER OF INCOME TAX Respondent(s) (APPLICATION FOR AMENDMENT OF CAUSE TITLE TO BE LISTED WITH SLP IA No. 34331/2018 - APPLICATION FOR PERMISSION TO BRING ON RECORD ADDITIONAL FACTS AND DOCUMENTS IA No. 155291/2023 - APPLICATION FOR SUBSTITUTION IA No. 34327/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) WITH SLP(C) No. 7509/2018 (III) (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 35227/2018 FOR APPLICATION FOR SUBSTITUTION ON IA 155286/2023 IA No. 155286/2023 - APPLICATION FOR SUBSTITUTION IA No. 35227/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 7546/2018 (III) (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 34904/2018 FOR APPLICATION FOR SUBSTITUTION ON IA 157599/2023 IA No. 157599/2023 - APPLICATION FOR SUBSTITUTION IA No. 34904/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 7512/2018 (III) (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 36011/2018 FOR APPLICATION FOR SUBSTITUTION ON IA 155353/2023 IA No. 155353/2023 - APPLICATION FOR SUBSTITUTION IA No. 36011/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 7547/2018 (III) (FOR APPLICATION FOR SUBSTITUTION ON IA 156092/2023 IA No. 156092/2023 - APPLICATION FOR SUBSTITUTION) SLP(C) No. 7513/2018 (III) (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 35239/2018 FOR APPLICATION FOR SUBSTITUTION ON IA 155356/2023 IA No. 155356/2023 - APPLICATION FOR SUBSTITUTION IA No. 35239/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 7516/2018 (III) (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 34840/2018 FOR APPLICATION FOR SUBSTITUTION ON IA 155361/2023 IA No. 155361/2023 - APPLICATION FOR SUBSTITUTION IA No. 34840/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Date : 06-09-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE UJJAL BHUYAN For Petitioner(s) Mr. Rp Bhatt, Sr. Adv.
Mr. Santosh Krishnan, AOR Ms. Sonam Anand, Adv.
Ms. Deepshikha Sansanwal, Adv.
For Respondent(s) Mr. N Venkatraman, A.S.G. Mr. Raj Bahadur Yadav, AOR Mr. Shashank Bajpai, Adv.
Mr. Rajan Kumar Choursia, Adv. Mr. Sanjay Kumar Tyagi, Adv. Mr. Nikhil Majitha, Adv.
UPON hearing the counsel the Court made the following O R D E R Application seeking amendment of cause title is allowed.
The cause title be amended by the petitioner’s counsel.
List the matters on 17.09.2023.
(KRITIKA TIWARI) (MALEKAR NAGARAJ) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)