Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Tripura - Subsection Section 68(1) in Tripura Town and Country Planning Act, 1975 (1)The Board and every Planning Authority shall furnish to the State Government such reports, returns and other information as the State Government may from time to time require.
