Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] Union of India - Section Section 5 in The Textiles Committee Act, 1963 5. Powers of the Committee. The Committee may exercise all such powers as may be necessary or expedient for the purpose of carrying out its functions under this Act.
