Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bombay Presidency - Section

Section 14 in The Bombay Building for Industrial Undertakings (Control on Erection, Be-erection and Conversion) Rules, 1967

14. If a building of an industrial undertaking is to be erected, re-erected or converted in Greater Bombay, produce a no objection certificate from zoning point of view from the. Municipal Corporation, Greater Bombay.