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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(2) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(2)The Kuladhipati shall appoint a committee consisting of the following persons, namely :-
(i)One person elected by the Executive Council;
(ii)One person nominated by the Chairman of the All India Council of Technical Education.
(iii)One person nominated by the Kuladhipati.
The Kuladhipati shall appoint one of the three persons to be the Chairman of the Committee.