Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 48 in The Orissa Contract Labour (Regulation and Abolition) Rules, 1975 48. The books of accounts and register and other documents used in connection with the running of the canteen shall be produced on demand to an Inspector.
