Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Sikkim - Subsection Section 33(b) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988 (b)"owner" in relation to a forest or land includes a mortgagee, leasees or other person having rights to possession and enjoyment of forest land.
