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Bengal Presidency - Section

Section 344 in Police Regulations, Bengal , 1943

344. Bad character roll B.

- If the union board, Panchayat or watchmen hear of the advent of a suspicious stranger in their villages it shall be their duty to question the person regarding his antecedents and residence, and to send to the police-station, with as little delay as possible, all the information obtained by them. The procedure laid down in regulation 342 shall be followed if the enquiry shows that there is reason to believe that the stranger is a bad character.