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[Cites 0, Cited by 0] [Section 27(7)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(7)(iii) in The Juvenile Justice (Care and Protection of Children) Act, 2015

(iii)he fails to attend the proceedings of the Committee consecutively for three months without any valid reason or he fails to attend less than three-fourths of the sittings in a year.