Calcutta High Court (Appellete Side)
Saltlake Project Employees Abasan ... vs The State Of West Bengal & Others on 20 March, 2015
Author: Tapabrata Chakraborty
Bench: Tapabrata Chakraborty
1 20.03.2015
S.L- 18(KB) W.P. 4392 (W) of 2006 with C.A.N. 602 of 2010 Saltlake Project Employees Abasan Forum & Ors.
versus The State of West Bengal & Others.
No one appears on behalf of the petitioners and no accommodation has been sought for.
Accordingly, the matter is directed to go out of the list Liberty to mention.
(Tapabrata Chakraborty,J.)