Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 132] [Entire Act] Union of India - Subsection Section 132(4) in The Representation of the People Act, 1951 (4)An offence punishable under sub-section (3) shall be cognizable.