Section 7 in Rajasthan Appointment of Dependents of Deceased Defence Personnel Rules, 2018
7. Age.
- The family member should be within the age limit prescribed for the post under the service rules concerned at time of appointment:Provided that the crucial date for calculating age shall be the date of receipt of application for appointment. The time spent in arranging a suitable post shall not disqualify the family member in case he/she becomes overage during that period.
