Allahabad High Court
Kanhaiya Lal And Ors. vs Emperor on 27 October, 1919
Equivalent citations: 54IND. CAS.406, AIR 1919 ALLAHABAD 40
JUDGMENT Piggott, J.
1. I accept the reference of the learned Sessions Judge. For the reasons stated by him I set aside the convictions and sentences in this case and acquit the accused persons of the offences charged. The fines if paid will be refunded.