Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Bihar - Subsection Section 3(iv) in Patna High Court Rules, 1916 (iv)[ [(a)] [Expression 'to pass orders... and' omitted by C.S. No. 97, dated 24.04.1991.] xxxx to pass orders of transfer of District and Sessions Judges and Additional District and Sessions Judges;]
